Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 7 in The Bengal Public Parks Act, 1904 7. Superintendent and park durwan deemed "public servants". - Every superintendent and park durwan shall, for the purposes of the Indian Penal Code, be deemed to be a public servant.
