Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] NCT Delhi - Subsection Section 27(1) in The Delhi Vidyut Board Rules, 1997 (1)The Board shall prepare each year an Annual Financial statement for the ensuing year, as provided in Section 61 o the Act, in Form specified in Appendix-A to these rules.
