Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(7) in Tamil Nadu Electricity (Taxation on Consumption) Act, 1962 (7)"Low Tension Supply" means energy supplied at 400 volts or less in respect of alternating current and at 440 volts or less in respect of direct current;
