Calcutta High Court
M/S. Metro Infrastructure Development ... vs M/S. Bengal Tools Ltd on 5 January, 2016
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
ACO No. 109 of 2015
APO No. 229 of 2015
ACO No. 82 of 2015
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
M/S. METRO INFRASTRUCTURE DEVELOPMENT LTD.
Versus
M/S. BENGAL TOOLS LTD.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date: January 5, 2016.
Appearance:
Mr. Tarun Aich, Adv.
... for the Respondent
The Court: None appears in support of the appeal or the applications in connection thereto even at the time of the second call, although learned advocate representing the respondent is present.
In such circumstances, the appeal and all connected applications stand dismissed for default.
(BISWANATH SOMADDER, J.) sg.