Supreme Court - Daily Orders
Lombardi Engineering Limited vs Uttarakhand Jal Vidyut Nigam Limited on 6 October, 2023
ITEM NO.35 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration (Civil) No(s).43/2022
LOMBARDI ENGINEERING LIMITED Petitioner(s)
VERSUS
UTTARAKHAND JAL VIDYUT NIGAM LIMITED Respondent(s)
(FOR ADMISSION and IA No.126992/2022-EXEMPTION FROM FILING O.T.)
Date : 06-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Sidhant Goel, Adv.
Mr. Mohit Goel, Adv.
Mr. Shubham Saxena, Adv.
Mr. Abhishek Kotnala, Adv.
Mr. Karmanya Dev Sharma, Adv.
Ms. Garima Bajaj, AOR
For Respondent(s) Mr. Amit Anand Tiwari, AOR
Mr. K. K. Sinha, Adv.
Ms. Devyani Gupta, Adv.
Ms. Tanvi Anand, Adv.
Ms. Saushriya Havelia, Adv.
Ms. Vatshala Chandra, Adv.
Mr. Anirudh Singh, Adv.
Ms. Arjoo Rawat, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the Arbitration Petition on 9 October 2023.
Signature Not Verified(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) Digitally signed by DEPUTY REGISTRAR ASSISTANT REGISTRAR Sanjay Kumar Date: 2023.10.06 16:58:46 IST Reason: