Delhi High Court - Orders
Sandisk Llc vs Amit & Anr on 17 October, 2023
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 478/2019
SANDISK LLC ..... Plaintiff
Through: Mr. Srinivas Venkat, Advocate
versus
AMIT & ANR ..... Defendant
Through: None
CORAM:
JOINT REGISTRAR (JUDICIAL) Dr. AJAY
GULATI (DHJS)
ORDER
% 17.10.2023 The memo of cost has been prepared by the Officer on the basis of material available on record and checked by concerned Assistant Registrar/ Administrative Officer (Judicial). The calculation made by the office is accepted and cost of the suit is taxed at Rs. 16,19,761.80/- (Rupees Sixteen Lakhs Nineteen Thousand Seven Hundred Sixty One and Eighty Paise Only).
AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) OCTOBER 17, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 23:15:46