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[Cites 0, Cited by 0] [Section 19A] [Entire Act]

State of West Bengal - Subsection

Section 19A(2) in West Bengal Cold Storage (Licensing and Regulation) Act, 1966

(2)On receipt of the notice under sub-section (1) the Licensing Officer shall inspect the cold storage and may issue such direction to the licensee as may be necessary in respect of the agricultural produce stored in such cold storage.