Supreme Court - Daily Orders
M/A.Chaitanya Builders & Leasing ... vs Tulsi Ram on 10 March, 2014
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ITEM NO.26 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).3737/2014
(From the judgement and order dated 21/08/2013 in OSA No.447/2012 of The
HIGH COURT OF MADRAS)
M/A.CHAITANYA BUILDERS & LEASING P.LTD. Petitioner(s)
VERSUS
TULSI RAM & ANR. Respondent(s)
(With prayer for interim relief )
Date: 10/03/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE MADAN B. LOKUR
For Petitioner(s) Mr. Jayanth Muth Raj, Adv.
Mrs. Malavika J., Adv.
Mr. Sureshan P.,Adv.
For Respondent(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. T. Harish Kumar,Adv.
Mr. T. Poornam, Adv.
Mr. Biju Thankappan, Adv.
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[Gulshan Kumar Arora] [Indu Pokhriyal]
Court Master Court Master