Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] State of Maharashtra - Subsection Section 11A(i) in The Maharashtra Prohibition Act (i)the expression Gram Sabha, Panchayat and Scheduled Areas shall have the meanings, respectively assigned to them in the Bombay Village Panchayats Act, 1958 Bom. Ill of 1959.;
