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Allahabad High Court

The Commissioner Of Income Tax-I vs M/S Shalimar Buildwell Pvt. Ltd. ... on 6 January, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27
Case :- INCOME TAX APPEAL No. - 40 of 2009

Petitioner :- The Commissioner Of Income Tax-I
Respondent :- M/S Shalimar Buildwell Pvt. Ltd. Lucknow
Petitioner Counsel :- D.D.Chopra

Respondent Counsel :- Dhruv Mathur,Mudit Agarwal

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia J. Sri D.D.Chopra, learned counsel for the appellant is reported to be on sanctioned leave.

List in the week commencing 18th J anuary,2010. Order Date :- 6.1.2010 AKS