Allahabad High Court
The Commissioner Of Income Tax-I vs M/S Shalimar Buildwell Pvt. Ltd. ... on 6 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 40 of 2009 Petitioner :- The Commissioner Of Income Tax-I Respondent :- M/S Shalimar Buildwell Pvt. Ltd. Lucknow Petitioner Counsel :- D.D.Chopra Respondent Counsel :- Dhruv Mathur,Mudit Agarwal Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Sri D.D.Chopra, learned counsel for the appellant is reported to be on sanctioned leave.
List in the week commencing 18th J anuary,2010. Order Date :- 6.1.2010 AKS