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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(2)(x) in The Tamil Nadu Co-Operative Societies Act, 1983

(x)prescribe the procedure to be followed by a Liquidator appointed under section 138 and provide for the disposal of the surplus assets, if any, of the society;