Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 21] [Entire Act] Union of India - Subsection Section 21(2) in Estate Duty act, 1953 (2)The Board may make rules regulating the manner in which the nature and locality of different classes of assets shall be determined for the purposes of this section.
