Madhya Pradesh High Court
Setgh Trilokchand Kalyanmal Digamber ... vs Sushil Kumar Singh Kasliwal on 1 May, 2025
Author: Pranay Verma
Bench: Pranay Verma
1 WP-16596-2021 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 16596 of 2021 (SETGH TRILOKCHAND KALYANMAL DIGAMBER JAIN THROUGH TRUSTE SHRI DILEEP KUMAR KASLIWAL Vs SUSHIL KUMAR SINGH KASLIWAL AND OTHERS ) Dated : 01-05-2025 Parties through their counsel.
Learned counsel for the petitioner prays for and is granted eight weeks time to file rejoinder.
List after eight weeks.
(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAAGDEVE Signing time: 02-May-25 5:37:35 PM