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[Cites 0, Cited by 0] [Section 18(15)] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(15)(a) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(a)the investment by the other person(s) shall not be at terms more favourable than those to the REIT;