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[Cites 0, Cited by 0] [Section 581ZO] [Entire Act]

Union of India - Subsection

Section 581ZO(2) in The Companies (Amendment) Act, 2002

(2)If any question arises whether the dispute relates to formation, management or business of the Producer Company, the question shall be referred to the arbitrator, whose decision thereon shall be final.CHAPTER XI MISCELLANEOUS PROVISIONS