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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(1)(m) in Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002

(m)'Union' means an association of teaching and non-teaching employees of the Privately Managed Aided Colleges affiliated to the Universities recognized by the Director.