Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act] Union of India - Subsection Section 12(4)(c) in The Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 2007 (c)actual expenditure on transport at touring stations limited to the mileage allowance admissible by rail or road as the case may be;