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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2) in The U.P. State Universities (Centralised) Service Rules, 1975

(2)Seniority of the officers in Service at the commencement of these rules may be determined in any category of posts on the basis of total length of continuous service followed by confirmation in that category.