Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(1)(v) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971 (v)being registered under the Dentists Act, 1948 (Central Act XVI of 1948), limits his practice to the art of dentistry; or