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State of Odisha - Section

Section 3 in Orissa Municipal Rules, 1953

3.

An ordinary meeting of the Councillors shall usually be held, on the first Monday or last Saturday of every month as the council may decide :Provided that if such day of any month falls on a gazetted holiday, or if the Chairman for any other reason considers such day inconvenient, he may fix any other day for the ordinary meeting.