Punjab-Haryana High Court
Union Of India vs Hanuman Dass And Others on 20 January, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 479 of 1995(O & M)
(LAC NO. 62 OF 1992)
Union of India
......Appellant
Versus
Hanuman Dass and others
.....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Brijeshwar Singh Kanwar, Advocate, for Union of India.
None for the landowners.
Mr. Ashish Gupta, Assistant Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 205 of 2000, titled as Hari Singh Versus State of Haryana.
(RAJESH BINDAL) 20.1.2011 JUDGE A.Gupta