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Punjab-Haryana High Court

Union Of India vs Hanuman Dass And Others on 20 January, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                      R.F.A. No. 479 of 1995(O & M)
                                           (LAC NO. 62 OF 1992)

Union of India

                                                        ......Appellant
                            Versus


Hanuman Dass and others
                                                        .....Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Brijeshwar Singh Kanwar, Advocate, for Union of India.

None for the landowners.

Mr. Ashish Gupta, Assistant Advocate General, Haryana. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 205 of 2000, titled as Hari Singh Versus State of Haryana.

(RAJESH BINDAL) 20.1.2011 JUDGE A.Gupta