Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 40 in The Limited Liability Partnership Act, 2008 40. Destruction of old records.- The Registrar may destroy any document filed or registered with him in physical form or in electronic form in accordance with such rules as may be prescribed.
