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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(vi) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(vi)The subjects and Syllabus of PACET shall be as per the guidelines prescribed by Council of Architecture, New Delhi and as detailed in the Annexure.