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[Cites 0, Cited by 0] [Section 150(2)] [Section 150] [Entire Act]

State of Odisha - Subsection

Section 150(2)(ii) in The Orissa Grama Panchayats Act, 1964

(ii)generally determining relations between Parishads, Samitis and Grama Panchayats and for the guidance of Grama Panchayats in all matters connected with the carrying out of the provisions of this Act;