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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(3)(xiv) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(xiv)to accompany children wherever possible, from the office of the Board to the observation home, special home, place of safety or fit facility as the case may be;