Section 6(b) in Andhra Pradesh Escheats and Bona Vacantia Rules, 1975
(b)the notice of sale shall be given wide publicity by affixing the same in the village chavidi or in a conspicuous place of the village; in the absence of the village chavidi, by affixing it on the notice board in the Office of the Tahsildar and by beat of tom-tom in the village.
