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State of Odisha - Section

Section 372 in Orissa Municipal Rules, 1953

372.

For the purpose of check measurement the check measuring officer shall obtain from the officer-in-charge of the work the measurement book in which the measurement of the work concerned have been recorded. He shall note in the measurement book under his initials the date or dates on which the check measurement was actually performed together with the difference, if any noticed by him in the measurements.