Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 32 in The Atomic Energy Act, 1962 32. Repeal of Act 29 of 1948.-[ Repealed by the Repealing and Amending Act, 1974 (56 of 1974), section 2 and Schedule I (w.e.f.20-12-1974).]
