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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(1) in Bihar Mines & Geology Service Rules, 2008

(1)Save as otherwise provided, recruitment to the Service shall be made:
(a)by direct recruitment, in accordance with Chapter-3 of the Rules.
(b)by promotion, in accordance with the Rules in Chapter-4 of the Rules.