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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2) in THE ANDHRA PRADESH COMMISSIONERATE OF HIGHER EDUCATION ACT, 1986

(2)The Government may appoint a Secretary and the Commissionerate may appoint such other Officers and employees from time to time with then previous approval of the Government.