Section 44(2) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001
(2)The restriction imposed by sub-section (1) shall not apply to the disclosure of information -(a)in any suit, prosecution or other legal proceeding,(b)for the purpose of the State,(c)before any authority established by law,(d)in public interest, or(e)in the annual report referred to in section 22.
