Section 54A(5) in The Rajasthan Municipalities (Election) Rules, 1994
(5)The provisions of rules 25 to 29, 30A, 31 A, 32A, 32B, 33, 34A, 35A, 36, 37A, 37B, 38A, 39, 40A, 41, 42, 43, 44A, 45A, 46A. 47A, 48A, 49A, 50A and 51 shall mutatis mutandis in relation to the conduct of an adjourned poll as they apply in relation to the poll before it was so adjourned.
