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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(22) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(22)"Month" means English calendar month starting with 1st day/date of the month and ending with last day/date of the month. Part Month will be applicable for number of days in proportion to total number of days in the specific month;