Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 11 in Bihar Agricultural and Rural Area Development Agency Act, 1978 11. Power to prevent work adversely affecting Plan. - The Agency may by notice, prevent any person from doing such work as it may consider adversely affects the execution of its plan.
