Madhya Pradesh High Court
M/S Shradhey Kunwar Maharaj Shiksha ... vs Encore Asset Reconstruction Company ... on 16 November, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR RP No. 1212 of 2022 (M/S SHRADHEY KUNWAR MAHARAJ SHIKSHA PRASAR SAMITI (REGISTERED SOCIETY) Vs ENCORE ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED REGISTERED OFFICE CADDLE COMMERCIAL TOWER REGUS AND OTHERS) Dated : 16-11-2022 Parties through their counsel. List this case in the month of January, 2023, as prayed for.
(ROHIT ARYA) (MILIND RAMESH PHADKE)
JUDGE JUDGE
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NEET Digitally signed by NEETU SHASHANK DN: c=IN, o=HIGH COURT OF U MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=36b486bb0d381b950e435 SHAS ec09e066bc6b58cb947c1474b7dc3 49a1cf27eaa2ce, pseudonym=C09AF52B2B8D28DBC FF3D4A07CC4C71E915C48FC, serialNumber=E60A9BBFC39E0EE50 0EAADE1E0B3B8565CB3A7DC9F5C HANK D048197DF0FF3149AE58, cn=NEETU SHASHANK Date: 2022.11.17 11:33:20 +05'30'