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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 59 in The Patents (Amendment) Act, 2002

59. Amendment of section 140.-

In section 140 of the principal Act,-(a) in sub- section (1), in clause (iii), after sub- clause (c), the following sub- clause shall be inserted, namely:- '' (d) to provide exclusive grant back, prevention to challenges to validity of patent and coercive package licensing,'';
(b)sub- section (5) shall be omitted.