Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 637AA] [Entire Act]

Union of India - Subsection

Section 637AA(c) in The Companies Act, 1956

(c)the remuneration or commission drawn by him from any other company;