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[Cites 0, Cited by 0] [Section 36A(1)] [Section 36A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36A(1)(iv) in The United Provinces Indian Medicine Act, 1939

(iv)[ the Director of Ayurvedic and Unani Services, Uttar Pradesh;] [Substituted by U. P. Act No. 35 of 1975, Section 5 (a) (w.e.f. 13-8-1975).]