Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257C] [Entire Act] State of Rajasthan - Subsection Section 257C(ii) in Rajasthan Land Revenue Act 1956 (ii)whose name is subsequently substituted for or added as, the person from whom the sum is or was so due.
