25. Meeting of coordination council and quorum thereat.
(1)The coordination council shall meet twice in a calendar, year and at such intervals as may be determined by the coordination council.(2)One third members of the Coordination Council-shall form quorum.(3)The Secretary to the Government of Madhya Pradesh, Farmer Welfare and Agriculture Development Department shall be the convener.(4)Any of the members of the Coordination Council may send items for inclusion in the agenda to the convener.
