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[Cites 0, Cited by 0] [Section 1179] [Entire Act]

Bengal Presidency - Subsection

Section 1179(a) in Police Regulations, Bengal , 1943

(a)The pay of sweepers (whether whole-time servants or not) should be treated as a recurring contingent charge, (vide paragraph 417(15) of the Bengal Audit Manual and Appendix 9 of the Bengal Financial Rules).