Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(v) in The Rajasthan Soil and Water Conservation Rules, 1966 (v)In conducing this inquiry, the Inquiry Officer, shall have access to all available information including the claim preferred by the tenant.
