Karnataka High Court
Sri Sirajin Basha vs Sri B S Yediyurappa on 4 October, 2011
Equivalent citations: 2012 CRI. L. J. 1798, (2012) 119 ALLINDCAS 19 (KAR), 2012 (2) AIR KAR R 35, (2011) ILR (KANT) 5115, 2012 (119) ALLINDCAS 19 SOC, (2012) 2 KANT LJ 467, (2012) 3 ALLCRILR 801, (2012) 2 CRIMES 533
Bench: N.Kumar, Aravind Kumar
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