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[Cites 0, Cited by 0] [Section 921] [Entire Act]

Bengal Presidency - Subsection

Section 921(f) in Police Regulations, Bengal , 1943

(f)In the case of officers re-enlisted, or who have served in some other department prior to joining the police, details regarding their previous service shall be carefully ascertained and noted in the service book or roll. A reference shall also be made, when necessary, to any orders condoning any deficiency in height or chest measurement, or sanctioning reenlistment.