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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2)(c) in Bihar Prevention of Beggary Act, 1951

(c)the manner of making summary inquiry under sub-section (1) of Section 5 and the manner in which the inquiry, as regards birth and residence, shall be made under sub-section (4) of Section 5;