Section 2(47)(h) in Consumer Protection Act, 2019

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Union of India - Subsection

Section 2(47)(h) in Consumer Protection Act, 2019

(h)makes to the public a representation in a form that purports to be-

(A)a warranty or guarantee of a product or of any goods or services; or

(B)a promise to replace, maintain or repair an article or any part thereof or to repeat or continue a service until it has achieved a specified result,

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Union of India - Subsection

Section 2(47)(h) in Consumer Protection Act, 2019