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[Cites 0, Cited by 0] [Section 253(5)] [Section 253] [Entire Act]

State of Rajasthan - Subsection

Section 253(5)(d) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(d)explosion of receiver or vessel used for storage, at a pressure greater than atmospheric pressure, of any gas or gases of any liquid or solid used as building material;