Exemption of certain hoists and lifts. (1) A register shall be opened with the following columns to record particulars of examination of hoists and lifts:(1)Date of examination.(2)No. of hoists and lifts, if more than one.(3)The details of tests made.(4)Results of examination.(5)Signature of examiner.(6)Designation and qualification of the examiner.(2)In pursuance of the provision of sub-section (4) of section 28, in respect of any class or description of hoist or lift specified in the first column of the following Schedule, the requirements of the section 28 specified in the second column of the said Schedule and set opposite to that class or description of hoist or lift shall not apply.
