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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(9) in Agriculture University, Jodhpur Act, 2013

(9)Normally the Board shall on dates to be fixed by the Vice-Chancellor meet once in every three months, however, Vice- Chancellor may, whenever he thinks fit, and shall, upon the requisition in writing signed by not less than five members of the Board, convene a special meeting of the Board.