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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(5) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(5)While considering the application, the information furnished by the applicant and its eligibility, theAuthority may verify the information through physical verification of documents, infrastructure, andtechnological support which the applicant is required to have.